Citation : 2023 Latest Caselaw 6086 AP
Judgement Date : 14 December, 2023
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No.A.S.No.1233 of 2017
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE
02. 14.12.2023 BVLNC, J Learned counsel representing Sri Challa Gunaranjan, learned counsel for the appellants would submit that A.S.No.1262 of 2017 is connected matter, as the same is arising from the same judgment, and requested both the matters may be heard together.
None appeared for the respondents.
In that view of the matter, Registry is directed to verify and list both the matters on 25.01.2024.
Appellants are directed to take steps forthwith for preparation of paper booklet.
__________ BVLNC, J Pmk
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