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S. Damodararao vs S. Krishna Murthy
2023 Latest Caselaw 6084 AP

Citation : 2023 Latest Caselaw 6084 AP
Judgement Date : 14 December, 2023

Andhra Pradesh High Court - Amravati

S. Damodararao vs S. Krishna Murthy on 14 December, 2023

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

             MAIN CASE No. A.S.No.284 of 2006

                     PROCEEDING SHEET

Sl. DATE                               ORDER                          OFFICE
No.                                                                    NOTE
40. 14-12-2023   VGKR, J

                        Heard Sri Yallabandi Ramatirtha, learned
                 counsel       for     the     appellant(s)     and
                 Sri M. Radha Krishna, on behalf of Sri E V V S
                 Ravi      Kumar,    learned   counsel    for   the
                 respondent(s).

'Reserved for Judgment'.

_________ VGKR, J CVD

 
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