Penumudi Poornachandra Rao, vs Doredla Narayanarao,
2023 Latest Caselaw 6083 AP

Citation : 2023 Latest Caselaw 6083 AP
Judgement Date : 14 December, 2023

Andhra Pradesh High Court - Amravati

Penumudi Poornachandra Rao, vs Doredla Narayanarao, on 14 December, 2023

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. Appeal Suit Nos.964 of 2004 and 278 of 2005

                     PROCEEDING SHEET

Sl. DATE                             ORDER                             OFFICE
No.                                                                     NOTE
    14-12-2023   VGKR,J

                        Heard Sri T.Raghu, learned counsel on
                 behalf of Sri Sai Gangadhar Chamarty, learned
                 counsel for the appellant and Sri Srinivasa Rao
                 Kurapati, learned counsel for the respondent.

Reserved for Judgment.

_________ VGKR,J

ANI

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