Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

Venkatapuram Ramchandra Reddy Died ... vs The Union Of India
2023 Latest Caselaw 6055 AP

Citation : 2023 Latest Caselaw 6055 AP
Judgement Date : 13 December, 2023

Andhra Pradesh High Court - Amravati

Venkatapuram Ramchandra Reddy Died ... vs The Union Of India on 13 December, 2023

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No: C.M.A.No.240 of 2021

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

04. 13.12.2023 Dr. KMR, J Both the learned counsels are present and submit that this matter is covered by Supreme Court Judgment.

Post the matter on 20.12.2023, under the caption 'Part-Heard'.

___________________ Dr. KMR, J MKK

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs