Bajaj Allianz General Insurance ... vs Itekela Ramanamma 2 Others
2023 Latest Caselaw 6047 AP

Andhra Pradesh High Court - Amravati

Bajaj Allianz General Insurance ... vs Itekela Ramanamma 2 Others on 13 December, 2023

                                      1


                   HIGH COURT OF ANDHRA PRADESH

                       MACMA No. 1640 of 2016

                             PROCEEDING SHEET

Sl.
                                            ORDER

No      DATE
                   AVRB,J
7     13.12.2023

No representation for the Respondents.

On 21.11.2023 learned counsel for the Appellant

advanced the arguments.

For want of representation, it is listed today on

behalf of the respondents.

Still none represented.

Post the matter on 07.02.2024 for Pronouncement

of Judgment.

,

_ ____ AVRB,J eha