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Andhra Pradesh Road Transport ... vs Kovvali Vijaya Another
2023 Latest Caselaw 6023 AP

Citation : 2023 Latest Caselaw 6023 AP
Judgement Date : 12 December, 2023

Andhra Pradesh High Court - Amravati

Andhra Pradesh Road Transport ... vs Kovvali Vijaya Another on 12 December, 2023

                                     1


                   HIGH COURT OF ANDHRA PRADESH

                       MACMA No. 1645 of 2016

                            PROCEEDING SHEET

Sl.
                                           ORDER
No      DATE
                   AVRB,J
      12.12.2023

Heard the arguments of Sri Vinod Kumar Tarlada,

learned counsel for the appellant, and Sri S.Srikanth,

representing the learned counsel for Respondent No.1.

For Pronouncement of Judgment, post the matter on

25.01.2024.

,

_ ____ AVRB,J eha

 
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