Manda Sumithra And 3 Others vs Palasa Jyotheeswara Reddy And Another
2023 Latest Caselaw 6021 AP

Citation : 2023 Latest Caselaw 6021 AP
Judgement Date : 12 December, 2023

Andhra Pradesh High Court - Amravati

Manda Sumithra And 3 Others vs Palasa Jyotheeswara Reddy And Another on 12 December, 2023

                   HIGH COURT OF ANDHRA PRADESH
                    MAIN CASE:M.A.C.M.A.No.461 OF 2014

                          PROCEEDING SHEET
Sl.                                                                   OFFICE
                                         ORDER

No DATE NOTE

09. 12.12.2023 BVLNC, J

The appeal is allowed. No costs (vide

separate judgment).

__________ BVLNC, J psk

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