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A. Lakshmi Narayana Reddy vs V. Siva Rami Reddy
2023 Latest Caselaw 6018 AP

Citation : 2023 Latest Caselaw 6018 AP
Judgement Date : 12 December, 2023

Andhra Pradesh High Court - Amravati

A. Lakshmi Narayana Reddy vs V. Siva Rami Reddy on 12 December, 2023

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

             MAIN CASE No. A.S.No.731 of 2006

                     PROCEEDING SHEET

Sl. DATE                              ORDER                       OFFICE
No.                                                                NOTE
4.  12-12-2023   VGKR, J

                        Heard Sri K Rathanga Pani Reddy,
                 learned counsel for the appellant.
                        No representation on behalf of the
                 respondents.

List the matter on 14.12.2023 under the caption 'for judgment'.

_________ VGKR, J CVD

 
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