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Onteddu Narasimha Reddy, vs Seella Sanjeeva Reddy,
2023 Latest Caselaw 5992 AP

Citation : 2023 Latest Caselaw 5992 AP
Judgement Date : 11 December, 2023

Andhra Pradesh High Court - Amravati

Onteddu Narasimha Reddy, vs Seella Sanjeeva Reddy, on 11 December, 2023

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.312 of 2011

PROCEEDING SHEET

Sl.

No. DATE ORDER OFFICE NOTE

07. 11-12-2023 BSS, J

Judgment pronounced. (Vide separate Judgment) The Second Appeal is dismissed as withdrawn.

No order as to costs. Consequently, miscellaneous petitions if any, shall stand closed. Interim Stay if any granted, shall stand vacated.

________ BSS, J Bsv

 
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