Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Onteddu Narasimha Reddy vs Seella Sanjeeva Reddy
2023 Latest Caselaw 5991 AP

Citation : 2023 Latest Caselaw 5991 AP
Judgement Date : 11 December, 2023

Andhra Pradesh High Court - Amravati

Onteddu Narasimha Reddy vs Seella Sanjeeva Reddy on 11 December, 2023

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.308 of 2011

PROCEEDING SHEET

Sl.

No. DATE ORDER OFFICE NOTE

08. 11-12-2023 BSS, J

Judgment pronounced. (Vide separate Judgment) The Second Appeal is dismissed as withdrawn.

No order as to costs. Consequently, miscellaneous petitions if any, shall stand closed. Interim Stay if any granted, shall stand vacated.

________ BSS, J Bsv

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter