Neelaveni Industries vs The State Of Ap
2023 Latest Caselaw 5968 AP

Andhra Pradesh High Court - Amravati

Neelaveni Industries vs The State Of Ap on 8 December, 2023

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

                                                                      29 & 30




                    HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

           MAIN CASE No. W.A.Nos.951 & 972 of 2023

                                      PROCEEDINGS SHEET

 Sl.       DATE                                                                 OFFICE
                                              ORDER

 No                                                                              NOTE

04.    08.12.2023        IA.No.2 of 2023 in WA.Nos.951 & 972 of 2023

filed seeking leave to raise additional grounds in the writ appeal is allowed.

Heard Mr. Sitaram Chaparla, learned counsel representing Ms. K. Ramya Krishna, learned counsel for the appellant, and Mr. J. Ugra Narasimha, learned Standing Counsel for APIIC and Mr. C.V.R. Rudra Prasad, learned counsel for the private respondent in WA.No.951 of 2023.

Judgment reserved.

DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J

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