The Dt.Collector vs G.Satyanarayana Murthy
2023 Latest Caselaw 5961 AP

Citation : 2023 Latest Caselaw 5961 AP
Judgement Date : 8 December, 2023

Andhra Pradesh High Court - Amravati

The Dt.Collector vs G.Satyanarayana Murthy on 8 December, 2023

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                           A.S. No.766 of 2004

                            Proceeding Sheet

Sl.    Date                          Order                     Office
No.                                                            Note
6   08.12.2023   VGKR, J

                       Heard learned Government Pleader for
                 appellants and Sri Hari Sreedhar, learned
                 counsel for the respondents.

Reserved for Judgment.

_________ VGKR, J

MNR

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