National Ins Co Ltd., Guntur Jcjc vs Potu Padmavathi, Guntur 5 Others
2023 Latest Caselaw 5960 AP

Andhra Pradesh High Court - Amravati

National Ins Co Ltd., Guntur Jcjc vs Potu Padmavathi, Guntur 5 Others on 8 December, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                     M.A.C.M.A.No.1623 OF 2016

                          PROCEEDING SHEET

Sl.                                                                     OFFICE
      DATE                           ORDER
No.                                                                      NOTE
07. 08.12.2023 AVRB,J:

                     Heard     the        arguments        of     Sri
              M.Ravikanth Reddy, Advocate representing
              Sri Sricharan Telaprolu, learned counsel for
              the respondent Nos.1 to 5.

Learned counsel for the respondent would rely upon the notification of Ministry of Road Transport and Highways, dated 22.05.2018 relating to the 2nd schedule vide Section 163-A of M.V. Act.

Learned counsel for the appellant in reply would submit that he has no objection and he cannot be put it to operation retrospective.

List the matter on 05.01.2024, for pronouncement of judgment.

_________ AVRB,J

PND