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Chatragadda Mohana Rao, Krishna Dist vs Shaik Basha, Guntur Dist Anr
2023 Latest Caselaw 5910 AP

Citation : 2023 Latest Caselaw 5910 AP
Judgement Date : 7 December, 2023

Andhra Pradesh High Court - Amravati

Chatragadda Mohana Rao, Krishna Dist vs Shaik Basha, Guntur Dist Anr on 7 December, 2023

                                    1


                 HIGH COURT OF ANDHRA PRADESH

      MACMA No. 1080 of 2016

                          PROCEEDING SHEET

Sl.
                                        ORDER
No    DATE
                 AVRB,J

07. 07.12.2023 Heard the arguments of Sri B. Parameswara Rao,

counsel for the Appellant and Sri Naresh Byrapaneni,

counsel for the R.2.

For Pronouncement of Judgment, post the matter

on 21.12.2023.

,

_ ____ AVRB,J eha

 
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