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Mallamkoti Surya vs The State Of Ap.,Thr Sub I Of P,Pp
2023 Latest Caselaw 5904 AP

Citation : 2023 Latest Caselaw 5904 AP
Judgement Date : 7 December, 2023

Andhra Pradesh High Court - Amravati

Mallamkoti Surya vs The State Of Ap.,Thr Sub I Of P,Pp on 7 December, 2023

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No.: CRL.A. No.3 of 2012

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

8) 07.12.2023 SRK, J

Post on 13.12.2023, under the caption 'for

judgment'.


                                                           ______
                                                           SRK, J
                  Mnr





SL.       DATE   ORDER   OFFICE
NO.                       NOTE





SL.       DATE   ORDER   OFFICE
NO.                       NOTE





SL.       DATE   ORDER   OFFICE
NO.                       NOTE
 

 
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