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Kunchavarapu Srinivasa Rao vs Bodi Gopala Rao Died Per Lrs Rr 2 Amp 3
2023 Latest Caselaw 5903 AP

Citation : 2023 Latest Caselaw 5903 AP
Judgement Date : 7 December, 2023

Andhra Pradesh High Court - Amravati

Kunchavarapu Srinivasa Rao vs Bodi Gopala Rao Died Per Lrs Rr 2 Amp 3 on 7 December, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   MAIN CASE No.A.S.No.617 of 2012

                          PROCEEDING SHEET

Sl.     Date                            ORDER                            OFFICE
No                                                                        NOTE

11    07.12.2023    Dr.VRKS,J

                            In the morning at the beginning of
                    court hours as well as in the afternoon session,
                    learned counsel for appellant alone is present.
                    No representation for respondents.

Learned counsel for appellant submitted arguments in continuation and filed paper book also. On earlier occasions also, there was no representation no arguments submitted for respondents.

Arguments concluded. Judgment reserved.

_________ Dr.VRKS,J

Dvs

 
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