Kilaru Jogindra Narayana Prasad vs Dr. Yalamanchili Narasimha Rao
2023 Latest Caselaw 5902 AP

Andhra Pradesh High Court - Amravati

Kilaru Jogindra Narayana Prasad vs Dr. Yalamanchili Narasimha Rao on 7 December, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   MAIN CASE No.A.S.No.590 of 2009

                           PROCEEDING SHEET

Sl.     Date                              ORDER                           OFFICE
No                                                                         NOTE

04    07.12.2023

Dr.VRKS,J

O.S.No.921 of 2005 is a suit of pro-note for recovery of money. After due contest by a judgment dated 01.05.2009, learned V Additional Senior Civil Judge (FTC) , Vijayawada decreed the suit in favour of plaintiff.

Aggrieved of it, the sole defendant preferred the first appeal.

Today there is no representation on both sides.

For hearing, list the matter finally after four weeks.

_________ Dr.VRKS,J

Dvs