Konathala Hema vs B.Mangathayaru
2023 Latest Caselaw 5900 AP

Andhra Pradesh High Court - Amravati

Konathala Hema vs B.Mangathayaru on 7 December, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   MAIN CASE No.A.S.No.55 of 2009

                          PROCEEDING SHEET

Sl.     Date                            ORDER                         OFFICE
No                                                                     NOTE

17    07.12.2023

Dr.VRKS,J

O.S.No.69 of 2006 is suit of pro-note for recovery of money. After due contest by a judgment dated 29.09.2008, learned Senior Civil Judge, Narsipatnam decreed the suit in favour of plaintiff. The two defendants therein preferred this first appeal.

It has been coming up for hearing final arguments. Today, there is no representation on both sides.

List after four weeks finally.

_________ Dr.VRKS,J

Dvs