Deepamahal vs Malla Narasinga Rao,
2023 Latest Caselaw 5880 AP

Andhra Pradesh High Court - Amravati

Deepamahal vs Malla Narasinga Rao, on 6 December, 2023

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

            MAIN CASE No.: Second Appeal No.541 of 2011

                               PROCEEDING SHEET

                                                                           Office
S.No      DATE                              ORDER
                                                                           Note

04.    06.12.2023   BSS, J

                           The learned counsel Mr.S.Krishna Vamsi,
                    representing on behalf of Mr.Karri Murali Krishna,
                    learned counsel for the appellant.
                           As appeal against Respondent Nos.1 to 3

already dismissed and Judgment of trial Court O.S.No.58 of 2002 shows that decree passed against 1st defendant who is first respondent herein and dismissed the suit against defendant Nos.2 to 4. The learned counsel for the appellant shall explain the maintainability of the appeal.i List the case on 11.12.2023.

_______ BSS, J KLNS