Citation : 2023 Latest Caselaw 5820 AP
Judgement Date : 5 December, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
M.A.C.M.A.No.432 OF 2016
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
08. 05.12.2023 AVRB,J:
None represented for the contesting
respondents.
Already learned counsel for the appellant argued on 29.11.2023.
Reserved for Judgment.
_________ AVRB,J
MH
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