The Special Collector La, vs Madde Ramaiah
2023 Latest Caselaw 5816 AP

Andhra Pradesh High Court - Amravati

The Special Collector La, vs Madde Ramaiah on 5 December, 2023

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           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No. W.A. No.508 of 2023

                              PROCEEDING SHEET

Sl.      DATE                                                          OFFICE
                                        ORDER

No                                                                      NOTE

08.    05.12.2023         Heard the learned Government Pleader

for Land Acquisition appearing for the appellants and Sri P. Ganga Rami Reddy, learned counsel for the respondents.

Judgment reserved.

Interim order granted earlier stands extended till pronouncement of the judgment.

DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J

AMD