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Pedamallu Hemalatha, E.G.Dist. vs The Govt. Of A.P. Irrigation Dept., Hyd 3 ...
2023 Latest Caselaw 5807 AP

Citation : 2023 Latest Caselaw 5807 AP
Judgement Date : 5 December, 2023

Andhra Pradesh High Court - Amravati

Pedamallu Hemalatha, E.G.Dist. vs The Govt. Of A.P. Irrigation Dept., Hyd 3 ... on 5 December, 2023

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 8794 of 2011

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

04. 05.12.2023 RNT, J

"Separate judgment is passed dismissing the writ petition as withdrawn."

_________ RNT, J Dsr

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