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Hdfc Ergo General Insurance Co.Ltd., vs Doddaga Sakunthala
2023 Latest Caselaw 5806 AP

Citation : 2023 Latest Caselaw 5806 AP
Judgement Date : 5 December, 2023

Andhra Pradesh High Court - Amravati

Hdfc Ergo General Insurance Co.Ltd., vs Doddaga Sakunthala on 5 December, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

M.A.C.M.A.No.1532 OF 2016

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

05. 05.12.2023 AVRB,J:

Today, connected matter M.A.C.M.A.No.1513 of 2016 is listed for pronouncement of Judgment.

Hence, list this matter also along with the connected M.A.C.M.A.No.1513 of 2016, for pronouncement of Judgment on 20.12.2023.

_________ AVRB,J

MH

 
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