The National Insurance Co. Ltd., vs K. Vidyadhari 2 Others
2023 Latest Caselaw 5771 AP

Andhra Pradesh High Court - Amravati

The National Insurance Co. Ltd., vs K. Vidyadhari 2 Others on 1 December, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.2613 of 2012


                             PROCEEDING SHEET
Sl.                                                                          OFFICE
                                           ORDER

No. DATE NOTE

05. 01.12.2023 BVLNC, J M.A.C.M.A.No.2613 of 2012 Learned counsel for the appellant/Insurance Company is present. The arguments of appellant have already been concluded.

None appeared for the respondent No.1/claimant and respondent No.3/owner of the offending vehicle.

In that view of the matter, list on 12.12.2023 under the caption 'For Judgment'

__________ BVLNC, J DNB