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Learned Counsel For vs Unknown
2023 Latest Caselaw 3963 AP

Citation : 2023 Latest Caselaw 3963 AP
Judgement Date : 31 August, 2023

Andhra Pradesh High Court - Amravati
Learned Counsel For vs Unknown on 31 August, 2023
         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                    Appeal Suit No.889 of 2012

JUDGMENT:

Learned counsel for appellant is present and submits that

he filed memo stating that despite addressing a letter to the

appellant to the address mentioned in the appeal but no

response from the appellant and prayed to dismiss the appeal.

02. Learned counsel for respondent is present.

03. It seems that the appellant has not shown any interest to

proceed with the matter. In view of the submissions made by

the learned counsel for the appellant, this appeal is dismissed

for default. There shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 31.08.2023 KLNS

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.889 of 2012 Date: 31.08.2023

KLNS

 
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