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Proceeding Sheet vs Sesha Sai
2023 Latest Caselaw 3948 AP

Citation : 2023 Latest Caselaw 3948 AP
Judgement Date : 31 August, 2023

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Sesha Sai on 31 August, 2023
                                                                      07




           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE: W.A. No.1730 of 2017

                                 PROCEEDING SHEET

Sl.                                                                  OFFICE
                                        ORDER
No       DATE                                                         NOTE

08.    31.08.2023        Learned counsel for the appellant seeks

some time to place on record a compilation of judgments.

List on 14.09.2023.

DHIRAJ SINGH THAKUR, CJ A. V. SESHA SAI, J

kbs/srt

 
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