Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Learned Counsel For The vs Unknown
2023 Latest Caselaw 3924 AP

Citation : 2023 Latest Caselaw 3924 AP
Judgement Date : 28 August, 2023

Andhra Pradesh High Court - Amravati
Learned Counsel For The vs Unknown on 28 August, 2023
           HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                     Appeal Suit No.249 of 2014

JUDGMENT:

Learned counsel for the appellants submit that the matter is

settled out of Court and requested to dismiss the appeal.

02. Learned counsel for the respondents is present.

03. In view of the submissions made by the learned counsel for the

appellants, without going into the correctness of the submission

regarding the settlement of the matter, the appeal is dismissed.

There shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:28.08.2023 KNN

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.249 of 2014

28.08.2023

KNN

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter