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No Representation For The vs Unknown
2023 Latest Caselaw 3865 AP

Citation : 2023 Latest Caselaw 3865 AP
Judgement Date : 10 August, 2023

Andhra Pradesh High Court - Amravati

No Representation For The vs Unknown on 10 August, 2023

                                1




       THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

                    APPEAL SUIT No.954 of 2017

JUDGMENT:

No representation for the appellant, though the matter

is coming under the caption "For Dismissal".

2. Learned counsel for the respondent is present.

3. The Appeal is dismissed for default. There shall be

no order as to costs.

As a sequel, interlocutory applications pending, if any,

shall stand closed.

_________________________________ JUSTICE A.V.RAVINDRA BABU Date: 10.08.2023.

MH/RSD

THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

APPEAL SUIT No.954 of 2017

Date: 10.08.2023.

MH/RSD

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