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Judgment vs Unknown
2023 Latest Caselaw 3864 AP

Citation : 2023 Latest Caselaw 3864 AP
Judgement Date : 10 August, 2023

Andhra Pradesh High Court - Amravati

Judgment vs Unknown on 10 August, 2023

      THE HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                   APPEAL SUIT No.1016 OF 2010

JUDGMENT:

When the matter is taken up for hearing in the morning as

well as in the afternoon sessions, no representation is made on

either side.

2. Despite the matter being listed under the caption "for

dismissal" subject to payment of costs of Rs.500/- by the

appellant. The appellant is not getting ready and not paid the

costs as ordered. It seems that the appellant has not shown any

interest to proceed with the appeal.

3. Hence, the appeal is dismissed for default without costs.

Consequently, miscellaneous petitions pending, if any, shall

stand closed.

_________________________________ JUSTICE T.MALLIKARJUNA RAO

Date: 10.08.2023 MS

THE HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

APPEAL SUIT NO.1016 OF 2010

DATE: 10.08.2023

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