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Unknown vs Perused The Original Death ...
2023 Latest Caselaw 3859 AP

Citation : 2023 Latest Caselaw 3859 AP
Judgement Date : 8 August, 2023

Andhra Pradesh High Court - Amravati

Unknown vs Perused The Original Death ... on 8 August, 2023

                             1




      THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

             CRIMINAL APPEAL No.1283 of 2007

JUDGMENT:

1. Perused the original death certificate filed by

learned counsel for the respondent which shows that the

respondent died.

2. As the respondent died, the Appeal is dismissed as

abated.

As a sequel, interlocutory applications pending, if any,

shall stand closed.

_________________________________ JUSTICE A.V.RAVINDRA BABU Date: 08.08.2023.

MH/RSD

THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

CRIMINAL APPEAL No.1283 of 2007

Date: 08.08.2023.

MH/RSD

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