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AS/1134/2016
2023 Latest Caselaw 3852 AP

Citation : 2023 Latest Caselaw 3852 AP
Judgement Date : 8 August, 2023

Andhra Pradesh High Court - Amravati
AS/1134/2016 on 8 August, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Appeal Suit No.1134 of 2016

PROCEEDING SHEET

S.

No DATE ORDER

24. 08.08.2023 TMR, J

Learned counsel on both sides are present and submitted their arguments.

Judgment Reserved.

_________ TMR, J KLNS

 
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