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In View Of The Memo Filed On Behalf ... vs Unknown
2023 Latest Caselaw 3850 AP

Citation : 2023 Latest Caselaw 3850 AP
Judgement Date : 8 August, 2023

Andhra Pradesh High Court - Amravati

In View Of The Memo Filed On Behalf ... vs Unknown on 8 August, 2023

                              1




      THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

                APPEAL SUIT No.1662 of 2018

JUDGMENT:

In view of the memo filed on behalf of the appellant to

withdraw the Appeal, the Appeal is dismissed as withdrawn.

2. There shall be no order as to costs.

As a sequel, interlocutory applications pending, if any,

shall stand closed.

_________________________________ JUSTICE A.V.RAVINDRA BABU Date: 08.08.2023.

MH/RSD

THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

APPEAL SUIT No.1662 of 2018

Date: 08.08.2023.

MH/RSD

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