Citation : 2023 Latest Caselaw 3848 AP
Judgement Date : 8 August, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Crl.A.No.857 of 2007
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No. NOTE
11. 08.08.2023 AVRB,J:
Heard arguments of Smt.A.Gayathri Reddy, learned Standing Counsel for ACB cum Special Public Prosecutor.
Reserved for judgment along with the Criminal Appeal No.858 of 2007.
_________ AVRB,J
MH/RSD
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