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Learned Counsel For The vs Unknown
2023 Latest Caselaw 3847 AP

Citation : 2023 Latest Caselaw 3847 AP
Judgement Date : 8 August, 2023

Andhra Pradesh High Court - Amravati
Learned Counsel For The vs Unknown on 8 August, 2023
                                1




THE HON'BLE SRI JUSTICE CHEEKATI MANAVENDRANATH ROY

                  Contempt Case No.4226 of 2023

JUDGMENT:

Learned counsel for the petitioner would submit that after

filing of this Contempt Case that the respondents have complied

with the order of this Court and closed the rowdy sheet opened

against the petitioner. He has also produced a copy of the said

order, dated 23.06.2023, closing the rowdy sheet opened against

the petitioner.

Therefore, recording the same, the Contempt Case is

closed. No costs.

Consequently, miscellaneous applications, pending if any,

shall also stand closed.

________________________________________________ JUSTICE CHEEKATI MANAVENDRANATH ROY Date:08.08.2023.

cs

 
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