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Proceeding Sheet vs Sri V.Adinarayana
2023 Latest Caselaw 3845 AP

Citation : 2023 Latest Caselaw 3845 AP
Judgement Date : 8 August, 2023

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Sri V.Adinarayana on 8 August, 2023
                    HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE No. C.R.P.Nos.1696, 1653 of 2016

                               PROCEEDING SHEET
Sl.                                                                                OFFICE
                                                ORDER
No      DATE                                                                        NOTE

07.   08.08.2023     BVLNC, J
                          Smt.          K.Srilakshmi,      learned     counsel

                     representing        Sri   K.V.Subba    Reddy,      learned

counsel for the revision-petitioner present.

Sri V.Adinarayana, learned counsel

representing Sri N.Siva Reddy, learned counsel

for the respondents present.

It appears that both revision-petitions are

filed against the impugned Order of the learned

Trial Judge in dismissing the applications to

condone the delay of 1276 days in representing

the plaints.

It further appears that in both the matters

plaints were presented without paying the court

fee, and learned Trial Court returned the said

plaints for payment of court fee, and

subsequently, plaints were not represented by

paying the court fee and later, after delay of 1276 ...contd days, the plaints were represented giving some Page No.2 explanation for delay.

...contd., Learned counsel for the respondents would

submit that he will submit Judgment regarding

limitation aspect and sought time.

In that view of the matter, list both the

revisions on 25.08.2023.

___________ BVLNC, J

PSK

 
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