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MACMA/790/2016
2023 Latest Caselaw 3844 AP

Citation : 2023 Latest Caselaw 3844 AP
Judgement Date : 8 August, 2023

Andhra Pradesh High Court - Amravati

MACMA/790/2016 on 8 August, 2023

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.MA.CMA.No.790 of 2016

PROCEEDING SHEET

Sl. DATE ORDER OFFICE NOTE No.

11. 08-08-2023 BSS, J

Judgment pronounced. (vide separate Judgment)

The Motor Accident Civil Miscellaneous Appeal is dismissed for default with costs.

Consequently, miscellaneous petitions if any, shall stand closed. Interim Stay if any granted, shall stand vacated.

________ BSS, J

Bsv

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