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Learned Counsel For The vs Unknown
2023 Latest Caselaw 3843 AP

Citation : 2023 Latest Caselaw 3843 AP
Judgement Date : 8 August, 2023

Andhra Pradesh High Court - Amravati

Learned Counsel For The vs Unknown on 8 August, 2023

      HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                SECOND APPEAL No.327 of 2023

JUDGMENT:

Learned counsel for the Appellant seeks to withdraw

this Second Appeal as the matter has been settled outside the

Court.

Accordingly, this Second Appeal is dismissed as

withdrawn. There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

08.08.2023

RJS

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

SECOND APPEAL No.327 of 2023

08-08-2023

RJS

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