Citation : 2023 Latest Caselaw 3809 AP
Judgement Date : 7 August, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. A.S.No. of 2016
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE 07.08.2023 TMR,J
Heard both sides. Reserved "for judgment".
________ TMR, J
MS
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