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AS/747/2016
2023 Latest Caselaw 3805 AP

Citation : 2023 Latest Caselaw 3805 AP
Judgement Date : 7 August, 2023

Andhra Pradesh High Court - Amravati
AS/747/2016 on 7 August, 2023
HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI

MAIN CASE No: A.S.No.747 of 2016
PROCEEDING SHEET

SI.

DATE

ORDER

OFFICE NOTE

07.08.2023

TMR,J

Heard both sides.

Reserved for Judgment.

KNN

TMR,J

 
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