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Proceeding Sheet vs Unknown
2023 Latest Caselaw 3775 AP

Citation : 2023 Latest Caselaw 3775 AP
Judgement Date : 1 August, 2023

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 1 August, 2023
            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

              MAIN CASE No. A.S.Nos.526, 533 & 783 of 2010

                            PROCEEDING SHEET

Sl.   DATE                               ORDER                                 OFFICE
No.                                                                             NOTE
15. 01.08.2023 TMR,J

                    No representation on behalf of the appellant, but
              however, learned counsel for the respondents is present.

List after one (1) week under the caption "for judgment".

________ TMR, J

MS

 
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