Citation : 2023 Latest Caselaw 3771 AP
Judgement Date : 1 August, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Crl.A.No.349 of 2014
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
02. 01.08.2023 AVRB, J
The impugned judgment under challenge was delivered by me on 12.03.2014, while I was working as Special Judge for SPE & ACB cases Visakhapatnam.
Post the matter before other bench.
________ AVRB,J DNV
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