Smt Surinedi Sudharani, W/O S. ... vs The Guntur Municipal ...
2023 Latest Caselaw 2540 AP

Citation : 2023 Latest Caselaw 2540 AP
Judgement Date : 27 April, 2023

Andhra Pradesh High Court - Amravati

Smt Surinedi Sudharani, W/O S. ... vs The Guntur Municipal ... on 27 April, 2023

     THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

            WRIT PETITION NO. 43722 OF 2016

JUDGMENT:-

1)    No representation for the Petitioner.


2)    Sri G.Naresh Kumar, learned counsel, representing

Sri M.Manohar Reddy, learned Standing Counsel for the

respondents, is present.

3) The matter is an old one pertaining to the year 2016

and is listed under the caption of "Specially Identified

Cases".

4) The Writ Petition is dismissed for want of

prosecution.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any

pending, shall also stand closed.

________________________ RAVI NATH TILHARI, J Date: 27.04.2023 SM/RSD...

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION NO. 43722 OF 2016

Date: 27.04.2023