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Tummala Ramaiah vs Guntur District Scheduled Caste ...
2023 Latest Caselaw 2537 AP

Citation : 2023 Latest Caselaw 2537 AP
Judgement Date : 27 April, 2023

Andhra Pradesh High Court - Amravati
Tummala Ramaiah vs Guntur District Scheduled Caste ... on 27 April, 2023
Bench: Tarlada Rajasekhar Rao

HIGH COURT OF ANDHRA PRADESH

MAIN CASE NO.: W.P.No.5686 of 2019 PROCEEDING SHEET

Sl. Date ORDER OFFICE No. NOTE

11. 25.04.2023 TRR, J

Post on 02.05.2023 under the caption 'for judgment'.

________ TRR, J SPP

 
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