Citation : 2023 Latest Caselaw 2492 AP
Judgement Date : 26 April, 2023
HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI
MAIN CASE No: C.R.P.No.825 of 2020
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No. NOTE
16. 26.04.2023 DR.KMR, J
Both the counsel present. At request of learned counsel for the revision petitioner, post on 22.06.2023. for filing copy of the Judgment passed in the second appeal.
____________ DR.KMR, J
KNN/HS
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