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Smt. Tanneeru Padmavathi vs Suryadevara Sangameswara Rao
2023 Latest Caselaw 2445 AP

Citation : 2023 Latest Caselaw 2445 AP
Judgement Date : 25 April, 2023

Andhra Pradesh High Court - Amravati

Smt. Tanneeru Padmavathi vs Suryadevara Sangameswara Rao on 25 April, 2023

Bench: T Mallikarjuna Rao

           HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                         A.S.No.369 of 2009

JUDGMENT:

1. When the matter is taken up for hearing at 12.00 Hrs, none

appeared on behalf of the either side.

2. Despite the matter listed under the caption for dismissal or for

taking steps, the appellant has not taken any steps. It seems

that the appellant has not shown any interest to prosecute the

appeal.

3. Hence, the appeal is dismissed for default without costs.

4. Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 25.04.2023 SAK

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

A.S.No.369 of 2009

Date: 25.04.2023

SAK

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