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Apsrtc, Mushirabad, Hyderabad. ... vs Bandi Parvathi And 5 Others
2023 Latest Caselaw 2156 AP

Citation : 2023 Latest Caselaw 2156 AP
Judgement Date : 20 April, 2023

Andhra Pradesh High Court - Amravati
Apsrtc, Mushirabad, Hyderabad. ... vs Bandi Parvathi And 5 Others on 20 April, 2023
Bench: Duppala Venkata Ramana

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: M.A.C.M.A.Nos.197 of 2007 and 568 of 2022

PROCEEDING SHEET

SL. OFFICE DATE ORDER No. NOTE

HCJ

24. & 20.04.2023 RSR, J DUPPALA VENKATA RAMANA, J:

Heard the learned counsel on both sides.

Matters are reserved for Judgment.

_________________________________ DUPPALA VENKATA RAMANA, J PSA SL. OFFICE DATE ORDER No. NOTE

 
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