Nathani Ravindranath vs Smt.Javvadi Venkata Sesharatnam
2023 Latest Caselaw 2154 AP

Citation : 2023 Latest Caselaw 2154 AP
Judgement Date : 20 April, 2023

Andhra Pradesh High Court - Amravati

Nathani Ravindranath vs Smt.Javvadi Venkata Sesharatnam on 20 April, 2023

                   HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. S.A.No.1418 OF 2010

                          PROCEEDING SHEET

Sl.
No       DATE                                                    OFFICE
                                   ORDER

NOTE

28 20.04.2023 BVLNC, J

Learned counsel representing Appellant present and sought time for submitting arguments. Learned counsel representing respondent present. At request,

List under the caption "FOR JUDGMENT".

List on 02.05.2023.

___________ BVLNC, J psk

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