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Mamidi Ramanuja Rao vs Ghantawsala Manikyala Rao0
2023 Latest Caselaw 2153 AP

Citation : 2023 Latest Caselaw 2153 AP
Judgement Date : 20 April, 2023

Andhra Pradesh High Court - Amravati
Mamidi Ramanuja Rao vs Ghantawsala Manikyala Rao0 on 20 April, 2023
Bench: B V Chakravarthi
                   HIGH COURT OF ANDHRA PRADESH

                     MAIN CASE No. S.A.No.608 OF 2004

                            PROCEEDING SHEET

Sl.
No       DATE                                                 OFFICE
                                   ORDER

NOTE

2 20.04.2023 BVLNC, J

The Second Appeal is dismissed as

abated (vide separate judgment). No

costs.

___________ BVLNC, J psk

 
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