Kathirisetty Venkata Kalyana ... vs The Srikakulam Municipality
2023 Latest Caselaw 2105 AP

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                   MAIN CASE NO.: AS. No.66 of 2017
                         PROCEEDING SHEET

Sl.    DATE                                ORDER                            OFFICE
No.                                                                         NOTE


06.   19.04.2023 CMR, J & VGKR, J

                      Since the impugned judgment was delivered by one
                of the Judges of this Bench (Sri VGKR, J.), Registry is
                directed to obtain orders from The Hon'ble the Chief
                Justice and list the matter before another Bench to which
                Sri VGKR, J. is not a party.


                                                                _______
                                                                CMR, J.

__________ VGKR, J.

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