Expand

January February March April May June July August September October November December

Shaik Shukur vs Shaik Sabira Begum
2023 Latest Caselaw 2064 AP

Citation : 2023 Latest Caselaw 2064 AP
Judgement Date : 18 April, 2023

Andhra Pradesh High Court - Amravati

Shaik Shukur vs Shaik Sabira Begum on 18 April, 2023

Bench: T Mallikarjuna Rao

             HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                         A.S.No.378 of 2011

JUDGMENT:

1. When the matter is taken up for hearing in the morning session,

none appeared for the appellant. Learned counsel for

respondents present and the matter is passed over till 02.15 PM.

2. Even when the matter is taken up in the afternoon session at

02.15 PM also, none appeared for the appellant. Despite the

matter listed under the caption for dismissal, the appellant is

not getting ready. It seems that the appellant has not shown any

interest to prosecute the appeal.

3. Hence, the appeal is dismissed for default without costs.

4. Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 18.04.2023 KGM

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition